Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Haryana - Subsection

Section 109(4) in Haryana Electricity Regulatory Commission (Conduct of Business) Regulations, 1998

(4)An application for such review shall be filed in accordance with Chapter II of these Regulations.