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State of West Bengal - Section

Section 34 in West Bengal Municipal (Employees' Service) Rules, 2010

34. Stagnation Pay

.— An employee whose pay has been fixed in any of the revised scales of pay upto Rs. 4.650/-to Rs. 10,175/- shown in the annexure to the Government Resolution No. 60/MA/0/C-9/1M-19/98 dated the 8th March, 1999 and who reaches the maximum of the scale of pay shall continue to draw increment beyond the maximum of the scale for six years at the rate last drawn by him as increment before reaching the maximum.