Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Haryana - Subsection Section 30(1) in Faridabad Complex Administration Building Rules, 1989 (1)Every habitable room other than a kitchen shall have clear area of not less than 9.5 square metres and shall not be less than 2.5 metres in any side.
