Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Haryana - Subsection Section 34(b) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 (b)the portion of the land earmarked for excavation does not exceed 50 percent of the land sought to be licensed;
