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Madhya Pradesh High Court

Shahjad vs The State Of Madhya Pradesh on 24 April, 2019

1 CRR-3837-2018 The High Court Of Madhya Pradesh CRR-3837-2018 (SHAHJAD Vs THE STATE OF MADHYA PRADESH) 13 Jabalpur, Dated : 24-04-2019 As prayed by the counsel for the applicant, list after two weeks.

(J. P. GUPTA) JUDGE vj Digitally signed by VIJAY LAKSHMI JHA Date: 24/04/2019 17:09:14