Section 8(3) in The Central Industrial Security Force Rules, 2001
(3)[ When Deputy Inspector-General is place as head of the Unit, he shall discharge all duties enumerated in rule 10 and he shall report all developments to Inspector-General.] [Inserted by G.S.R. 462(E), dated 23.5.2003 (w.e.f. 9.6.2003). ]
