Bombay High Court
Essa @ Anjum S/O Abdul Razzaq Memon vs The State Of Maharashtra And Ors on 15 December, 2020
Author: M.S. Karnik
Bench: S.S. Shinde, M.S. Karnik
Sherla V.
26_wpst.5308.2020.doc
Digitally
signed by
Vishwanath
Vishwanath S. Sherla IN THE HIGH COURT OF JUDICATURE AT BOMBAY
S. Sherla Date:
2020.12.15 CRIMINAL APPELLATE SIDE
19:31:05
+0530
CRIMINAL WRIT PETITION (STAMP) NO.5308 OF 2020
Essa @ Anjum S/O. Abdul Razzaq Memon ... Petitioner
Vs.
State of Maharashtra & others ... Respondents
Mr.M.M. Chaudhari for the Petitioner
Mrs.M.H. Mhatre, APP, for Respondent - State
CORAM: S.S. SHINDE &
M.S. KARNIK, JJ.
DATED: DECEMBER 15, 2020 P.C.:
On the joint request of the learned Counsel for the petitioner and the learned APP, stand over to 17th December, 2020.
(M.S. KARNIK, J.) (S.S. SHINDE, J.) Page 1 of 1