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Union of India - Section

Section 9 in The Petroleum and Natural Gas Regulatory Board (Salaries, Allowances and other Conditions of Service of Chairperson and Members) Rules, 2006

9. Transport allowance.

- The Chairperson and a Member shall be eligible for fixed reimbursement of transport allowance between Rs.3,000/- and Rs.5,000/- per month as laid down by the Department of Personnel and Training from time to time for the use and maintenance of his personal car for transportation between residence and office and it shall include the salary of a driver who would not be a Government servant.