Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16D] [Entire Act] State of Punjab - Subsection Section 16D(1) in Punjab Contract Labour (Regulation and Abolition) Rules, 1973 (1)All questions at the meeting of the Committee shall be determined by a majority of votes of the members present and voting.
