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[Cites 0, Cited by 0] [Section 275] [Entire Act]

State of Rajasthan - Subsection

Section 275(2) in Rules of the High Court of Judicature for Rajasthan, 1952

(2)in a defended case-
(i)up to the end of the first day of hearing Rs. 200/-
(ii)for each succeeding day or part of a day, such part being not less than one hour's duration Rs. 100/-