Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(b) in Bihar State University (Constituent Colleges) Service Commission Act, 1987 (b)the principle, to be followed in making promotion, as also, the suitability of the candidates for such promotion.
