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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(3) in The Standards of Weights and Measures (General) Rules, 1987

(3)Every application received by the Controller under sub-rule (1) or sub-rule (2) as the case may be , shall be forwarded by him to the Director with a report as to the antecedents and technical capabilities of the applicant.