Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Nstpl Hits Unit vs Rasikbhai Ambabhai Patel on 3 February, 2020

Author: G.R.Udhwani

Bench: G.R.Udhwani

            C/CRA/36807/2018                                        IA ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


  CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2020
         In F/CIVIL REVISION APPLICATION NO. 36807 of 2018
==========================================================

NSTPL HITS UNIT Versus RASIKBHAI AMBABHAI PATEL ========================================================== Appearance:

MR VIKRAM J THAKOR for the PETITIONER(s) No. MR MONAL S CHAGLANI for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI Date : 03/02/2020 IA ORDER This Civil Application is granted only as regards the prayer for fixing the date of hearing of Civil Application No.1 of 2018.
Let the Civil Application No.1 of 2018 be fixed for hearing on 05.02.2020.
(G.R.UDHWANI, J) BDSONGARA Page 1 of 1 Downloaded on : Mon Feb 03 21:30:18 IST 2020