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Nitin Singhvi vs Union Of India Secretary Ministry Of ... on 9 February, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.8                                 COURT NO.1                     SECTION IV-A

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) …........(Diary No(s).38536/2017)

     (Arising out of impugned final judgment and order dated 18-08-2017
     in WPPIL No.6/2016 passed by the High Court of Chhatisgarh at
     Bilaspur)

     NITIN SINGHVI                                                                 Petitioner(s)
                                     VERSUS
     UNION OF INDIA SECRETARY MINISTRY OF ENVIRONMENT
     AND FOREST & ORS.                                                             Respondent(s)

     (IA   No.15968/2018-CONDONATION   OF   DELAY   IN   FILING and IA
     No.15969/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and   IA   No.15971/2018-EXEMPTION   FROM    FILING   O.T. and IA
     No.15972/2018-CONDONATION OF DELAY IN REFILING)

     Date : 09-02-2018 This petition was called on for hearing today.
     CORAM :
              HON'BLE THE CHIEF JUSTICE
              HON'BLE MR. JUSTICE A.M. KHANWILKAR
              HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)                  Mr.Sourabh Dangi, Adv.
                                        Mr. Kaustubh Anshuraj, AOR

     For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

Having heard learned counsel for the petitioner, though we are not inclined to interfere with the impugned order passed by the High Court yet we grant him liberty to move the High Court, after passage of some time, if the committee does not act in accordance with the directions issued by the High Court.

With the aforesaid liberty, the special leave petition Signature Not Verified stands disposed of.

SATISH KUMAR YADAV Date: 2018.02.09 17:14:44 TLT Reason:

     (Chetan Kumar )                                                       (H.S.Parasher)
      Court Master                                                      Assistant Registrar