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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Punjab - Subsection

Section 32(i) in Northern India Canal and Drainage Rules, 1878

(i)Uncultivated land. - [Sections 31 and 34]. - The special rate in this case will be equal to six times in addition to the ordinary occupier's rate leviable on the crop standing at the time in the area;