Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Tamilnadu - Subsection Section 71(viii) in Chennai City Police Act, 1888 (viii)Permitting cattle or vehicle to be under control of child. - Whoever permits any cattle or vehicle to be under the control of a child under the age of twelve years.
