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[Cites 0, Cited by 0] [Section 134] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 134(7) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(7)The nominated Guard shall personally make all issues and receipts and keep the account of this stock in Form 7 and shall replenish the stock as required from the magazine in exchange for a corresponding number of empty cases, damaged or lost rounds.