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[Cites 0, Cited by 0] [Section 51(5)] [Section 51] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 51(5)(c) in Arunachal Pradesh Goods Tax Act, 2005

(c)in case the sale is in the course of interstate trade or commerce, the name, registration number and address of the purchasing dealer and type of statutory form, if any, against which the sale has been made;