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[Cites 0, Cited by 0] [Section 25(1A)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1A)(a) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(a)fails to comply with any of the processes, procedures, standards, specifications or directions issuedby the Authority, from time to time; is in breach of its obligations under the Act and theseregulations;