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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(10) in Agriculture University, Kota Act, 2013

(10)Subject to the provisions of this Act, the officers of the University referred to in clauses (ii) to (x) of section 24 shall perform such other duties as may be prescribed or as may be assigned to them from time to time by the Board or the Vice- Chancellor.