Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77(3)] [Section 77] [Entire Act] Union of India - Subsection Section 77(3)(b) in The Environment (Protection) Rules, 1986 (b)For new refineries coming up during or after 1997 the specification applicable by 2000 for existing refineries shall be applicable by 1997.