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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in The Bureau of Indian Standards (Recruitment to Scientific Cadre) Regulations, 2002

(3)Candidates possessing the prescribed qualifications, experience and age limit shall be eligible for the post:Provided that upper age limit may be relaxed in case of the officers and employees of the Bureau and in respect of such categories of persons as may, from time to time, be notified this behalf by the Central Government to the extent and subject to the conditions notified in respect of each category:Provided further that the upper age limit shall be relaxed for Departmental candidates upto 50 years for the posts for which the prescribed age limit is less than 50 years, and by five years for posts for which the prescribed age limit is 50 years or more.