Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 4 in The Punjab Cotton Ginning and Pressing Factories Rules, 1965 4. Section 18(2)(b) - The proportion of seed that may be contained in any cotton (lint) shall not exceed 0.5 per cent.
