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[Cites 0, Cited by 0] [Section 106(9)] [Section 106] [Entire Act]

State of Uttarakhand - Subsection

Section 106(9)(c) in Uttarakhand Panchayati Raj Act, 2016

(c)regulating the conditions on which permission may be given by the Kshettra Panchayat for projections over streets and drains and by the Zila Panchayat for the temporary occupation of streets.