Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(3) in Rajasthan State Legal Services Authority Regulations, 1999

(3)The following shall be Ex-Officio members of the High Court Legal Awareness Committee-
(i) Chairman of the High Court Legal ServicesCommittee ............... Chairman.
(ii) Secretary of the High Court Legal ServicesCommittee ............... Secretary.
(iii) President, Rajasthan High Court Bar Association .................Member.
(iv) Director, Social Welfare Department, Rajasthan ................Member.