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[Section 44]
[Entire Act]
State of Rajasthan - Subsection
Section 44(3) in Rajasthan State Legal Services Authority Regulations, 1999
| (i) | Chairman of the High Court Legal ServicesCommittee | ............... Chairman. |
| (ii) | Secretary of the High Court Legal ServicesCommittee | ............... Secretary. |
| (iii) | President, Rajasthan High Court Bar Association | .................Member. |
| (iv) | Director, Social Welfare Department, Rajasthan | ................Member. |