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[Cites 0, Cited by 0] [Section 35A] [Entire Act]

State of Rajasthan - Subsection

Section 35A(2) in The Rajasthan Agricultural Produce Markets Rules, 1963

(2)On the receipt of the notice under sub-rule (1) the Collector or any other officer authorised by him shall call a meeting of the Market Committee within 30 days of the receipt of the notice and shall preside over the meeting.