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State of Bihar - Section

Section 163C in The Bihar Motor Vehicles Rules, 1992

163C.

Fees for testing of vehicle and issue of pollution control certificate shall be as follows:-
1 2 3 4
  Type Fixed rate of Fee Amount payable to Testing Station from the fixed fee
1. Two wheelers and Auto Rickshaw Rs. 30.00 Rs. 5.00
2. Light Motor Vehicle Rs. 50.00 Rs. 10.00
3. Other Vehicles Rs. 75.00 Rs. 15.00
The State Government by a notification in the Official Gazette may revise the rate of abovementioned fees from time to time.If emissions level of gases and smokes of any vehicle are found to exceed specified limits at the time of testing, the P.T.S. or any other authorised agency shall direct the Owner/Driver of the Vehicle to get the defect removed if it is major in nature, so as to comply with the provisions, by issuing a notice in Form P.T.N.