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State of Bihar - Section
Section 163C in The Bihar Motor Vehicles Rules, 1992
163C.
Fees for testing of vehicle and issue of pollution control certificate shall be as follows:-| 1 | 2 | 3 | 4 |
| Type | Fixed rate of Fee | Amount payable to Testing Station from the fixed fee | |
| 1. | Two wheelers and Auto Rickshaw | Rs. 30.00 | Rs. 5.00 |
| 2. | Light Motor Vehicle | Rs. 50.00 | Rs. 10.00 |
| 3. | Other Vehicles | Rs. 75.00 | Rs. 15.00 |