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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3A) in The Insecticides Rules, 1971

(3A)[ The registration fees may also be paid through debit or credit card using internet payment gateway services by logging on the website of Secretariat of Central Insecticides Board and Registration Committee.] [ Substituted by G.S.R. 533(E), dated 6.8.1993 (w.e.f. 6.8.1993).][(3B) An application for registration of an insecticide falling under the category of Formulation Indigenous Manufacture as categorised by the Registration Committee under section 5 of the Act shall only be accepted in electronic form online.] [Inserted by Notification No. G.S.R. 164 (E), dated 15.2.2016 (w.e.f. 30.10.1971).]