Allahabad High Court
Smt. Sumitra Kaur & Anr. vs New India Assurance Company Ltd. Thru ... on 28 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh, Yogesh Chandra Gupta
Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 402 of 2004 Petitioner :- Smt. Sumitra Kaur & Anr. Respondent :- New India Assurance Company Ltd. Thru Div.Manager & Anr. Petitioner Counsel :- Shakeel Ahmad Ansari Respondent Counsel :- Dhirendra Kumar Dubey,Dinesh Kumar,Kapil Muni Dubey Hon'ble Devi Prasad Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Learned counsel representing Insurance company is not present. The appellant may serve a notice in writing. Put up on 2.8.2010.
Order Date :- 28.7.2010 kkb/