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[Cites 0, Cited by 0] [Section 41(8)] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(8)(c) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(c)All citizens found to be directly related to or otherwise authorised to access this information shall be allowed free access to this data base. Persons found to be abusing this database against the interests of children shall be investigated and the necessary action shall be taken.