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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

Bombay Presidency - Subsection

Section 1(3)(e) in The Bombay Prevention of Begging Act, 1959

(e)The 'Elephanta Caves' comprised in Survey No. 65 in Village Gharauri in Uran Mahal of the Kolaba District;