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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(2)(o) in Punjab Apartment and Property Regulation Act, 1995

(o)the form in which an application for registration of promoters and estate agents should be made and the fee for such application form for maintenance of registers and the form of registration certificate under sub- section (2) of section 21;