Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 116 in Tripura Municipal Act, 1994 116. Lighting of streets and public place. - The Municipality may take measures for lighting, in a suitable manner, such public street and public places as may be considered necessary and for that purpose may enter into agreement with any firm, company or Government agencies.
