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Telangana High Court

Lalith Mohan vs The Boduppal Municipal Corporation on 1 February, 2022

Author: P.Madhavi Devi

Bench: P.Madhavi Devi

         THE HON'BLE SMT. JUSTICE P.MADHAVI DEVI

                          W.P. No.5486 of 2022

ORDER:

This writ petition has been filed by the petitioner seeking direction to the respondents to act in accordance with law and not to take any coercive measures against the existing structure in the form of a tin shed in the premises of the petitioner in Sy.Nos.152 and 147 of Boduppal village, Medipally Mandal, Medchal Malkajgiri District and to consider and pass orders for regularizing the existing tin shed in the above mentioned premises of the petitioner.

It is submitted by the learned counsel for the petitioner that he has constructed a tin shed but has not taken any permission for such construction and the respondents are trying to interfere with the same and partly demolished the tin shed. He submitted that the petitioner has tried to make an application for regularization of the tin shed, but the same is not being accepted. Now the petitioner is intending to make a fresh application for regularization or make an application for construction of a tin shed in the subject land so as to avoid the unwanted demolition and prayed that the respondents may be directed to consider the same.

The learned Standing Counsel Sri N.Praveen Kumar appearing on behalf of the GHMC submitted that if the petitioner makes an application for regularization or for construction of tin shed, same would be considered in accordance with law.

Taking the above submissions into consideration, the petitioner is permitted to make a representation to the respondents and on such representation being made for regularization or for construction of tin shed, the respondents are directed to consider the same and pass appropriate orders, in accordance with law.

Accordingly, this writ petition is disposed of. No order as to costs.

Miscellaneous applications, if any pending, shall stand closed.

_____________________________ JUSTICE P.MADHAVI DEVI Date: 01.02.2022 LSK