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State of Assam - Section

Section 204 in Assam Excise Rules, 1945

204.

Sales of outstills and fermented tari shops except otherwise directed ordinarily be made by auction under the lump sum system. Under this "lump sum system" a licensee is required to pay a monthly fee fixed by auction for the right to sell. This fee is irrespective of the amount of intoxicants sold.