Rajasthan High Court - Jaipur
Rameshwar Lal Choudhary vs State Of Raj And Ors on 23 May, 2019
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4297/2017
Rameshwar Lal Choudhary Son Of Late Shubh Karan Singh, B-
234, Lane No. 10B, Nityanand Nagar, Queens Road, Vaishali
Nagar, Jaipur Rajasthan
----Petitioner
Versus
1. State Of Rajasthan Through Its Registrar, Co-Operative
Societies, Govt. Of Rajasthan, Sahakar Bhawan, Sahkar
Circle, Jaipur
2. The Administrator, Rajasthan Urban Co-Operative Bank
Ltd., G-20, Krishna Marg, C-Scheme, Jaipur
3. Managing Director, Rajasthan Urban Co-Operative Bank
Ltd., G-20, Krishna Marg, C-Scheme, Jaipur
----Respondents
Connected With S.B. Civil Writ Petition No. 4296/2017 Subhash Chand Saxena Son Of Late Shri Devi Sahai Saxena, Plot No. 32, Raghunath Temple, Opposite Hawa Mahal, Badi Chaupar, Jaipur Rajasthan
----Petitioner Versus
1. State Of Rajasthan Through Its Registrar, Co-Operative Societies, Govt. Of Rajasthan, Sahakar Bhawan, Sahkar Circle, Jaipur
2. The Administrator, Rajasthan Urban Co-Operative Bank Ltd., G-20, Krishna Marg, C-Scheme, Jaipur
3. Managing Director, Rajasthan Urban Co-Operative Bank Ltd., G-20, Krishna Marg, C-Scheme, Jaipur
----Respondents S.B. Civil Writ Petition No. 4397/2017 Shiv Dayal Sharma Son Of Shri Badri Nayaran Sharma, 234 Gali No. 10-B, Nityanand Nagar, Queens Road, Moti Nagar, Jaipur Rajasthan
----Petitioner Versus (Downloaded on 29/06/2019 at 03:31:59 AM) (2 of 2) [CW-4297/2017]
1. State Of Rajasthan Through Its Registrar, Co-Operative Societies, Govt. Of Rajasthan, Sahakar Bhawan, Sahkar Circle, Jaipur
2. The Administrator, Rajasthan Urban Co-Operative Bank Ltd., G-20, Krishna Marg, C-Scheme, Jaipur
3. Managing Director, Rajasthan Urban Co-Operative Bank Ltd., G-20, Krishna Marg, C-Scheme, Jaipur
----Respondents For Petitioner(s) : Mr. SD Khaspuria, Mr. Vijay Poonia For Respondent(s) : Mr. Sanjay Rahar HON'BLE MR. JUSTICE ALOK SHARMA Order 23/05/2019 Counsel for the petitioners submits that this bunch of writ petitions has been rendered infructuous.
It is accordingly dismissed as infructuous.
A copy of this order be placed in each connected file.
(ALOK SHARMA),J DILIP KHANDELWAL (Downloaded on 29/06/2019 at 03:31:59 AM) Powered by TCPDF (www.tcpdf.org)