Supreme Court - Daily Orders
M/S. Spml Infra Ltd. vs M/S. Ntpc Ltd. on 17 June, 2014
˜ ITEM NO.722 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. NO.5 in
Petition(s) for Special Leave to Appeal (Civil) No(s). 36313/2010
(Arising out of impugned final judgment and order dated 10/11/2010
in AA 303/2010 in AA 303/2010 in AA 303/2010 passed by the HIGH
COURT OF DELHI AT N. DELHI)
M/S. SPML INFRA LTD. Petitioner(s)
VERSUS
M/S. NTPC LTD. Respondents(s)
Date : 16/06/2014 This application was mentioned today.
CORAM :
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
[VACATION BENCH]
For Petitioner(s)
Mr. Sanjay Kumar Visen, Adv.
For Respondent(s)
Mr. Bharat Sangal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the application on 17th June, 2014.
(VINOD LAKHINA) (INDU POKHRIYAL)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vinod Lakhina
Date: 2014.06.16
18:02:51 IST
Reason: