Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2)(g) in Bihar Deed Writers Licensing Rules, 1996

(g)he shall attest the document in the following manner after the attestation of the document by the document writer to whom he is attached:-