Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48A] [Entire Act] State of Punjab - Subsection Section 48A(a) in The Punjab Land Revenue Act, 1887 (a)the average money value of the net assets of the estate or group of estates in which the land concerned is situated ; or
