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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(2)(c) in Hyderabad Metropolitan Development Authority Act, 2008

(c)Works undertaken by the Metropolitan Planning Committee / District Planning Committee / Special Area Planning and Development Committee / Metropolitan Development Authority / Municipal Corporation / Municipal Council / District Administration / Zilla Praja Parishad / Mandal Praja Parishad / Gram Panchayat;