Section 23(1)(a) in Tamil Nadu Village Panchayats (Assessment and Collection of Taxes) Rules, 1999

[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

(a)repairs to irrigation channels and tanks in respect of which no kudimaramath fee is levied under sub-section (2) of section 133 of the Act;

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