Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(2) in The Income Tax Act, 2025 (2)The payment referred in sub-section (1)(c) shall not include any payment referred to in––(a)Schedule II (Table: Sl. No. 3);(b)Schedule II (Table: Sl. No. 4);(c)Schedule II (Table: Sl. No. 8); and(d)Schedule III (Table: Sl. No. 11).
