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Jammu & Kashmir High Court

Walmart India Pvt. Ltd vs Assessing Authority Commercial Tax ... on 1 August, 2023

Bench: Chief Justice, Wasim Sadiq Nargal

                                                                         Sr. No. 05



      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU
CJ Court

Case: STR No. 02/2019
c/w
STR No. 03/2019
along with connected matters

Walmart India Pvt. Ltd.                                .....Appellant/Petitioner(s)

                                Through :- Mr. Sachin Sharma, Advocate
                          v/s

Assessing Authority Commercial Tax Circle                       .....Respondent(s)
Jammu and another
                                Through :- Mr. D. C. Raina, AG with
                                           Mr. K. D. S. Kotwal, Dy. AG

       CORAM:
       HON'BLE THE CHIEF JUSTICE
       HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE

                                   ORDER

01.08.2023 List for continuation on 03.08.2023.

(WASIM SADIQ NARGAL) (N. KOTISWAR SINGH) JUDGE CHIEF JUSTICE JAMMU 01.08.2023 Paramjeet