Jammu & Kashmir High Court
Walmart India Pvt. Ltd vs Assessing Authority Commercial Tax ... on 1 August, 2023
Bench: Chief Justice, Wasim Sadiq Nargal
Sr. No. 05
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CJ Court
Case: STR No. 02/2019
c/w
STR No. 03/2019
along with connected matters
Walmart India Pvt. Ltd. .....Appellant/Petitioner(s)
Through :- Mr. Sachin Sharma, Advocate
v/s
Assessing Authority Commercial Tax Circle .....Respondent(s)
Jammu and another
Through :- Mr. D. C. Raina, AG with
Mr. K. D. S. Kotwal, Dy. AG
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
ORDER
01.08.2023 List for continuation on 03.08.2023.
(WASIM SADIQ NARGAL) (N. KOTISWAR SINGH) JUDGE CHIEF JUSTICE JAMMU 01.08.2023 Paramjeet