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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Andhra Pradesh - Subsection

Section 87(1)(f) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(f)whether any institution or endowment is wholly or partly of a secular or religious character and whether any property is given wholly or partly for secular or religious uses; or