Section 7 in Andhra Pradesh Un-aided Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses Rules, 2003
7. Cut off date for admissions.
- The Competent Authority, the management of the concerned private colleges shall close the admission process as notified by NTR UHS. Subsequent to this date no admissions in the private un-aided minority professional institutions shall be made in pursuance of the judgment rendered by the Hon'ble Supreme Court in Madhu Singh Case.
