Section 3(1)(a) in The M.P. Gram Panchayat (Term of Office of Members of Standing Committee and Procedure for the Conduct of Business) Rules, 1994

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State of Madhya Pradesh - Subsection

Section 3(1)(a) in The M.P. Gram Panchayat (Term of Office of Members of Standing Committee and Procedure for the Conduct of Business) Rules, 1994

(a)General Administration Committee. - For all matters connected with establishment and service of Gram Panchayat administration, approval of construction plan in Gram Panchayat Area, Budget, Accounts, Taxation and other financial matters, Land Development and Protection, Food and Civil Supplies, Revenue, 20-point programme and all other matters assigned to the Gram Panchayat and not allotted to any other committee.

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State of Madhya Pradesh - Subsection

Section 3(1)(a) in The M.P. Gram Panchayat (Term of Office of Members of Standing Committee and Procedure for the Conduct of Business) Rules, 1994