Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 203(4)] [Section 203] [Entire Act] State of Kerala - Subsection Section 203(4)(i) in Kerala Panchayat Raj Act, 1994 (i)the manner of ascertaining the net annual rental value of building on the categories in to which they fall for the purposes of taxation: