Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(l) in The Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983 (l)"State Board Laboratory", means a laboratory established or recognised as such by the State Board under sub-section (1) of section 28.
