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[Cites 0, Cited by 0] [Section 4A(5)] [Section 4A] [Entire Act]

State of Tamilnadu - Subsection

Section 4A(5)(c) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(c)Group development, industries and institutional building. - (1) For buildings foreground + First floor or Ground + 2 floors and above located within Group development, industrial or institutional premises, the specification detailed in items (a), (b) and (c) above shall apply.