Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Maharashtra - Subsection

Section 69(f) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(f)Participating in the pre-release programmes, and helping the child to establish contacts which can provide emotional and social support to child after their release;